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[Cites 0, Cited by 0] [Section 1010] [Entire Act]

Bengal Presidency - Subsection

Section 1010(a) in Police Regulations, Bengal , 1943

(a)Before despatching any ordnance stores the following instructions shall be followed:-
(i)The correct nomenclature and the number of the stores shall be entered in the prescribed vouchers (I. A. Form No. Z. 2096).
(ii)A packing note in Army Form No. G. 1028 shall be placed in each box, detailing its contents and giving the packer's name.
(iii)The weight of the packing case or box and the station from which despatched shall be shown in the receipt and delivery vouchers (I. A. Form No. Z. 2096), which are forwarded with the railway receipt to the Arsenal.
(iv)Stores intended for the Allahabad Arsenal shall be booked to "Allahabad Fort Station" and not "Allahabad."