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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(c) in The Maharashtra Revenue Patels (Abolition of Office) Act, 1962

(c)"Collector" includes any officer specially appointed by the State Government to exercise the powers and perform the functions of the Collector under this Part;