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Himachal Pradesh High Court

Asha Devi & Ors. vs . State Of H.P. & Anr. on 3 June, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Asha Devi & Ors. Vs. State of H.P. & Anr.

CWPOA No.4512 of 2019 .

03.06.2022 Present: Ms. Sneh Bhimta, Advocate vice Ms. Shreya Chauhan, Advocate, for the petitioners. Mr. Arvind Sharma, Additional Advocate General with Mr. Narender Singh Thakur, Deputy Advocate General, for the respondents.

CMP(T) No.401 of 2022 r to Allowed and disposed of.

CWPOA No.4512 of 2019 List for hearing in the month of September, 2022.




                                                    Jyotsna Rewal Dua
             June 03, 2022                                Judge




                Mukesh






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