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State of Andhra Pradesh - Section

Section 50 in Hyderabad City Police Act, 1348F

50. Report of investigation by subordinate Police Officer

(1)When an investigation is made under this Act by an officer subordinate to an officer in charge of a section, he shall report either orally or in writing the result of such investigation to the officer in charge of the section.
(2)The substance of such report shall be entered in a book which shall be maintained under the direction of the officer to whom the report is made.