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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Maharashtra - Subsection

Section 110(2) in Maharashtra Public Universities Act, 2016

(2)The Academic Council shall decide,-
(a)whether affiliation should be granted or rejected;
(b)whether affiliation should be granted in whole or part;
(c)subjects, courses of study, the number of students to be admitted;
(d)conditions, if any, which may be stipulated while granting or for granting the affiliation to be complied within reasonable time :
Provided that, in case of failure to comply with such conditions within such period, the affiliation granted shall be deemed to have been cancelled and no communication in this regard by the university to the management concerned shall be necessary.