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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1) in Gujarat Elementary Education Rules, 2010

(1)The Gujarat Council of Educational Research and Training (GCERT) shall be the academic authority to prescribe the curriculum and evaluation procedures. The Government could also set up and authorize other specialist agencies to undertake children assessment and school ranking.