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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)Water allotted for irrigation by water distribution and utilization standing committee shall be further allocated with aspect to time and quantity by Farmers' Organization under their jurisdiction observing the principal of equity among the individual beneficiaries with respect to assigned turn (ban). The help of the water management sub-committee & chak samities etc. shall be taken for efficient delivery.