Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 99 in Finance (No. 2) Act, 2014 99. Amendment of section 32. - In the Central Excise Act, in section 32, in sub-section (1), for the words "the Customs and Central Excise Settlement Commission", the words "the Customs, Central Excise and Service Tax Settlement Commission" shall be substituted.
