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[Cites 0, Cited by 0] [Section 307(7)] [Section 307] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 307(7)(i) in Arunachal Pradesh Municipal Act, 2007

(i)any other work including the demolition of any building or any part thereof which, in the opinion of the Municipal Executive Officer, is necessary for executing any of the works as aforesaid.