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Central Administrative Tribunal - Chandigarh

Alok Kumar Jejusaria vs Deptt Of Electronics Information ... on 5 March, 2026

                                                                   O.A.No. 60/275/2026
                                                     1


                    CENTRAL ADMINISTRATIVE TRIBUNAL
                           CHANDIGARH BENCH

                                   O.A. No. 60/275/2026

                    Chandigarh, this the 5th day of March, 2026

          ​     HON'BLE MR. RAMESH SINGH THAKUR, MEMBER (J)
                HON'BLE MRS. ANJALI BHAWRA, MEMBER (A)

1.​   Alok Kumar Jejusaria aged about 32 years Resident of Flat No. B06/4-4th/F,
      Atlantis Sohana, Wave Estate, Sohana, SAS Nagar (Mohali), Punjab 140308.
2.​   Arpit Saraswat aged about 36 years resident of #104, Sector 77, SAS Nagar,
      Mohali, Punjab.
3.​   Nitesh Kumar Sinha aged about 38 years Resident of House No-401 A, Luxmi
      Villa Mahesh Nagar Patliputra, Phulwari, Patna, Keshari Nagar, Bihar.
4.​   Rakesh Kumar Meena aged about 35 years Resident of Sadpura, Khohra,
      Karauli, Rajasthan 321611.
5.​   Girish Dinkar Ingle aged about 35 years Resident of Flat No-103, Block-D2,
      SCL Housing Colony, Silicon Enclave, Sector 71, SAS Nagar, Mohali, Punjab.
6.​   Anurudha Shukla aged about 34 years Resident of Flat No. 1704, 17th Floor,
      Tower T02, Hero Homes, Sector-88, SAS Nagar Mohali, Punjab.
7.​   Manoj Kumar aged about 35 years Resident of Flat No. 153/4, Tower-6A, SBP
      Homes 3, Sector 126, SAS Nagar, Mohali, Punjab.
8.​   Shashikant aged about 34 years Resident of House No. 4605 C, Super MIG,
      Sector 70, Near Vivek High School, Mohali, Punjab.
9.​   Abhishek Verma aged about 33 years Resident of House No. 59, Block A,
      Wave Estate Sector 85, SAS Nagar, Mohali, Punjab.
10.​ Pulkit Goyal aged about 35 years Resident of House No.1613, First Floor,
      Phase-3B2, SAS Nagar, Mohali, Punjab.
11.​ Soma Sinha aged about 33 years Resident of Flat No. 153/4, Tower-6A, SBP
      Homes 3, Sector 126, SAS Nagar, Mohali, Punjab.
12.​ Love Raj Singh aged about 34 years Resident of #C2/204, Silicon Enclave,
      SCL, Sector 71, SAS Nagar, Mohali, Punjab.
13.​ Roshish Gupta aged about 35 years Resident of A-409, Wave Estate, Sector
      85, SAS Nagar, Mohali, Punjab.
14.​ Himanshu Singh aged about 32 years Resident of Flat NO. 201, Tower-9, JLPL
      Skygarden, Sector 66A, SAS Nagar, Mohali, Punjab.
15.​ Harsh Kumar aged about 31 years Resident of #436, Sector 78, SAS Nagar,
      Mohali, Punjab.
16.​ Neha aged about 31 years Resident of House No. 3, ward No. 5, Thalesh
      Bagh Colony outside BSNL Park, Sangrur, Punjab.
17.​ Amit Kumar aged about 30 years Resident of H.No.1586, First Floor, Sector
      70, SAS Nagar, Mohali, Punjab.




BHANU PARTAP            2026.03.13 17:06:48+05'30'
                                                                     O.A.No. 60/275/2026
                                                   2

                                                                       ...Applicants
      (BY ADVOCATE: Deepanshu Rana)


                                              VERSUS


1.​   Union of India Through Secretary, Department of Space (DoS), Antariksh
      Bhawan, New BEL Road, Bengaluru, 560094.
2.​   Indian Space Research Organisation (ISRO) Through Chairman, ISRO
      Headquarters Antariksh Bhavan, New BEL Road Bengaluru-560094.
3.​   Ministry of Electronics & Information Technology (MeiTY) Through Secretary,
      Electronics Niketan, 6, CGO Complex, Lodhi Road, New Delhi-110003.
4.​   Director General, Semi-Conductor Laboratory (SCL), Sector 72, SAS Nagar
      (Mohali), Punjab 160071.
5.​   Management Council, SCL Mohali, through Chairman (Secretary MeiTY) of the
      SCL Management Council, Sector 72, SAS Nagar Mohali, Punjab 160071.
                                                                     ...Respondents

      (BY ADVOCATES: Sanjay Goyal, Sr.CGSC along with Jyotika Panesar, on
      receiving advance copy)

                             ORDER
      Per: RAMESH SINGH THAKUR, MEMBER (J):

1.​ Heard for some time.

2.​ At this stage, learned counsel for the applicants seeks permission to withdraw the O.A as well as M.A No.733/2026 (for joining together), with liberty to file afresh separately, on the same cause of action. The same is allowed.

3.​ In view of such a position, the O.A as well as M.A No.733/2026 (for joining together) are dismissed as withdrawn with the above liberty. No costs.




      (ANJALI BHAWRA)​               ​         ​       ​   (RAMESH SINGH THAKUR)
         ​ Member (A)​               ​         ​       ​       ​ Member (J)
      bp




BHANU PARTAP          2026.03.13 17:06:48+05'30'