Allahabad High Court
Smt. Javitri Devi vs Smt. Meera Devi And Others on 13 July, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 718 of 2010 Petitioner :- Smt. Javitri Devi Respondent :- Smt. Meera Devi And Others Petitioner Counsel :- S.K. Sharma Respondent Counsel :- Vinod Kumar Tripathi Hon'ble Rakesh Tiwari J.
A mention has been made on behalf of Sri S.K. Sharma, learned counsel for the appellant for passing over the case today as he is not well. As prayed put up on Monday dated 19.7.2010.
Order Date :- 13.7.2010 CPP/-