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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1)(h) in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003

(h)Preference may be given to any person/persons in cluster of crushing machines within 8 kms. from the leasehold/mining areas.