Supreme Court - Daily Orders
Anu Bhanvara vs Iffco Tokio General Insurance Company ... on 10 April, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
ITEM NO.10 COURT NO.11 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8720/2018
(Arising out of impugned final judgment and order dated 05-04-2016
in FAO No. 5461/2012 05-04-2016 in FAO No. 5460/2012 passed by the
High Court Of Punjab & Haryana At Chandigarh)
ANU BHANVARA Petitioner(s)
VERSUS
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED & ORS.Respondent(s)
(IA No.44068/2018-CONDONATION OF DELAY IN FILING)
Date : 10-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. S.L. Gupta,Adv.
Mr. Varinder Kumar Sharma, AOR
Mr. Lalit Gupta,Adv.
Mr. Kuldeep Singh,ADV.
Mr. Bikash Chandra,Adv.
Mr. Brahm Shankar Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Issue notice on the special leave petition and also on limitation.
(MAHABIR SINGH) Signature Not Verified (PARVEEN KUMARI PASRICHA) COURT MASTER Digitally signed by MAHABIR SINGH Date: 2018.04.11 BRANCH OFFICER 10:16:09 IST Reason: