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State of Punjab - Section

Section 8 in The Punjab Water Prevention and Control of Pollution Rules, 1977

8. [ Creation and abolition of posts. [Substituted vide Punjab Government Notification No. 8/25/89- STE(5)/2476, dated 27th November, 1998.]

- The Board may create such posts as it considers necessary for the efficient performance of its functions and may abolish any post so created :Provided that for the creation and abolition of the posts, in all the wings of Board, carrying the pay scale equal to the post of Assistant Environmental Engineer and above, the Board shall obtain prior approval of the Government.]