Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(3) in The Punjab Khadi and Village Industries Board Act, 1955 (3)No order of suspension or removal under this section shall be made unless the member concerned has been given an opportunity to submit his explanation to the Government.
