Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act] Bombay Presidency - Subsection Section 43(3)(j) in The Bombay University Act, 1974 (j)that the rates of fees charged to the students are in accordance with the rates prescribed by the University from time to time;