Calcutta High Court
Principal Commissioner Of Income Tax vs M/S. Rei Agro Ltd on 12 July, 2021
Author: Rajesh Bindal
Bench: Rajesh Bindal
Serial No.
OD/20
HIGH COURT AT CALCUTTA
ORIGINAL SIDE
ITAT/416/ 2017
IA No.GA/1/2017(Old No.GA/3803/2017)
GA 2/2017(Old No. GA/3804/2017)
(Through Video Conferencing)
Principal Commissioner of Income Tax, Central-2 , Kolkata
....Petitioner(s)
Through : Mr. Debashish Chowdhury, Advocate
Mr. Radhamohan Ray, Advocate (VC)
v/s
M/s. Rei Agro Ltd.
....Respondent(s)
Through: None
Coram : HON'BLE JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING)
HON'BLE MR. JUSTICE ARIJIT BANERJEE, JUDGE
ORDER
On request of learned counsel for the appellant, the matter is adjourned to December 9, 2021.
(ARIJIT BANERJEE) (RAJESH BINDAL) JUDGE CHIEF JUSTICE (ACTING) Kolkata 12.7.2021 ss/pa