Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 9 in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018 9. Necessary Parties. - In any claim, the Airports Authority, the contractors, and the State Government shall be made parties.
