Section 1 in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005
1. Short title, Extent and commencement.
(1)This Act may be called the Uttarakhand Protection of Interests of Depositors (in Financial Establishments) Act, 2005.(2)In extends to the whole of Uttarakhand.(3)It shall be deemed to have come in to force on the date of its publication in the official gazette.
