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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Meghalaya - Subsection

Section 41(2)(i) in North East Adventist University Act, 2015

(i)Repayment of debts including interest charges incurred by the University for the purposes of this Act, the Statutes, and Rules made thereunder;