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[Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 355(2)(h) in Arunachal Pradesh Municipal Act, 2007

(h)requirement of parts of building plinth, habitable room, kitchen, pantry, bathroom, water closet, loft, ledge, mezzanine floor, store-room garage, roof, basement, chimney, lighting and ventilation of room, parapet, wells, septic tanks and boundary wall,