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Dr. Md. Shamshad Alam @ Md. Shamshad Alam vs The Union Of India on 16 November, 2021

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.11590 of 2021
     ======================================================
     Dr. Md. Shamshad Alam @ Md. Shamshad Alam, S/o Habibur Rahman,
     Resident of Aliganj Road no. 67, Near Railway Line, P.S. Town, District -
     Gaya.


                                                                    ... ... Petitioner/s
                                        Versus
1.   The Union of India through the Secretary, Ministry of Health, Government
     of India, New Delhi.
2.   The Secretary, Ministry of Health, Government of India (South Block), New
     Delhi - 110001.
3.   The Central Council of Indian Medicine through its Chairperson, New Delhi
     - 110001.
4.   The Chairperson, Central Council of Indian Medicine, 61-65, Institutional
     Area, Janakpura, D Block, New Delhi - 110058.
5.   B.R.A. Bihar University, Muzaffarpur through its Registrar.
6.   Nezamia Unani Medical College and Hospital Gaya through Secretary,
     Governing body, P.S. - Chakand, District - Gaya.
7.   The Secretary, Governing Body, Nezamia Unani Medical College and
     Hospital Gaya through Secretary, Governing body, P.S. Chakand, District
     Gaya.
8.   The President, Governing Body, Nezamia Unani Medical College and
     Hospital Gaya through Secretary, Governing body, P.S. Chakand, District -
     Gaya.
9.   Mr. Kahkashan Bano, W/o Principal (Incharge), Nezamia Unani Medical
     College and Hospital Gaya through Secretary, Governing body, P.S.
     Chakand, District - Gaya.


                                                                  ... ... Respondent/s
     ======================================================
     Appearance :
     For the Petitioner/s   :       Mr. Satyendra Rai
     For the Respondent/s   :       Mr. Dr. K. N. Singh ( ASG )
     ======================================================
          Patna High Court CWJC No.11590 of 2021(2) dt.16-11-2021
                                                     2/2




                 CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                                                  ORAL ORDER


2   16-11-2021

Mr. Dinesh Kumar, learned advocate for the petitioner seeks permission to withdraw this petition.

Dismissed as withdrawn.

(Ashutosh Kumar, J) skm/-

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