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State of Karnataka - Section

Section 16 in Rajiv Gandhi University of Health Sciences Act, 1994

16. The Registrar (Evaluation).

- [(1) The Registrar (Evaluation) shall be a whole time Officer of the University. The State Government shall either appoint an Officer belonging to the Karnataka Administrative Service, not below the rank of Group A Senior Scale to be the Registrar(Evaluation) of the University or a Professor of an Autonomous Government Medical Institute with experience of at least five continuous years in the post of Professor] [Substituted by Act 01 of 2014 w.e.f. 01.01.2014]
(2)He shall be incharge of the conduct of examinations in the University and matters relating thereto and shall perform such other duties as may be prescribed by the Statutes or Ordinances or as may be directed by the Vice- Chancellor.
(3)The salary and allowances and other conditions of service of the Registrar (Evaluation) shall be such as may be prescribed by the Statutes or Ordinances.