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Delhi High Court - Orders

(28) Essel Housing Projects Pvt Ltd vs The Indian Airlines Pilots Cooperative ... on 26 September, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~28, 29, 30, 31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P. (COMM) 299/2016
                                    (28) ESSEL HOUSING PROJECTS PVT LTD       ..... Petitioner
                                                        Through:
                                                        versus
                                         THE INDIAN AIRLINES PILOTS COOPERATIVE HOUSE
                                         BUILDING SOCIETY                     ..... Respondent
                                                        Through:

                                    +    O.M.P. (COMM) 304/2016 and IA No.14105/2012
                                    (29) THE INDIAN AIRLINES PILOTS CO OPERATIVE HOUSE
                                         BUILDING SOCIETY LTD                        ..... Petitioner
                                                        Through:
                                                        versus
                                         M/S ESSEL HOUSING PROJECTS PVT LTD          ..... Respondent
                                                        Through:

                                    +    O.M.P.(I) (COMM.) 101/2019
                                    (30) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
                                         BUILDING SOCIETY LIMITED             ..... Petitioner
                                                        Through:
                                                        versus
                                         M/S ESSEL HOUSING PROJECTS PVT. LTD. ..... Respondent
                                                        Through:

                                    +    OMP (ENF.) (COMM.) 98/2019 and EX. APPLs.(OS)670/2019,
                                         772/2021, 773/2021, 1188/2021, 266/2022
                                    (31) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
                                         BUILDING SOCIETY LTD.                   ..... Decree Holder
                                                          Through:
                                                          versus
                                         M/S ESSEL HOUSING PROJECTS PVT. LTD..... Judgement Debtor
                                                          Through:

                                    Presence:
                                    Advocates for M/S ESSEL HOUSING PROJECTS PVT LTD:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/09/2023 at 01:31:10
                                     Mr. Aashish Chopra, Sr. Adv. along with Mr. S.K. Gupta, Mr. B.K. Sharma,
                                    Mr. Siddharth Mittal, Mr. Gagandeep Singh and Ms. Meher Nagpal, Advs.

                                    Advocates for The Indian Airlines Pilots Cooperative House Building
                                    Society
                                    Ms. Anu Bagai, Ms. Aakriti Bhandari and Ms. Nikita Bhartwaj, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 26.09.2023

1. Learned senior counsel for M/s Essel Housing Projects Pvt Ltd has been heard for some time.

2. List for remaining arguments on 28.11.2023.

3. The parties are directed to file their short synopsis, not exceeding three pages along with the judgments sought to be relied upon before the next date of hearing.

SACHIN DATTA, J SEPTEMBER 26, 2023/cl This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 01:31:10