Delhi High Court - Orders
(28) Essel Housing Projects Pvt Ltd vs The Indian Airlines Pilots Cooperative ... on 26 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~28, 29, 30, 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 299/2016
(28) ESSEL HOUSING PROJECTS PVT LTD ..... Petitioner
Through:
versus
THE INDIAN AIRLINES PILOTS COOPERATIVE HOUSE
BUILDING SOCIETY ..... Respondent
Through:
+ O.M.P. (COMM) 304/2016 and IA No.14105/2012
(29) THE INDIAN AIRLINES PILOTS CO OPERATIVE HOUSE
BUILDING SOCIETY LTD ..... Petitioner
Through:
versus
M/S ESSEL HOUSING PROJECTS PVT LTD ..... Respondent
Through:
+ O.M.P.(I) (COMM.) 101/2019
(30) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
BUILDING SOCIETY LIMITED ..... Petitioner
Through:
versus
M/S ESSEL HOUSING PROJECTS PVT. LTD. ..... Respondent
Through:
+ OMP (ENF.) (COMM.) 98/2019 and EX. APPLs.(OS)670/2019,
772/2021, 773/2021, 1188/2021, 266/2022
(31) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
BUILDING SOCIETY LTD. ..... Decree Holder
Through:
versus
M/S ESSEL HOUSING PROJECTS PVT. LTD..... Judgement Debtor
Through:
Presence:
Advocates for M/S ESSEL HOUSING PROJECTS PVT LTD:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/09/2023 at 01:31:10
Mr. Aashish Chopra, Sr. Adv. along with Mr. S.K. Gupta, Mr. B.K. Sharma,
Mr. Siddharth Mittal, Mr. Gagandeep Singh and Ms. Meher Nagpal, Advs.
Advocates for The Indian Airlines Pilots Cooperative House Building
Society
Ms. Anu Bagai, Ms. Aakriti Bhandari and Ms. Nikita Bhartwaj, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 26.09.2023
1. Learned senior counsel for M/s Essel Housing Projects Pvt Ltd has been heard for some time.
2. List for remaining arguments on 28.11.2023.
3. The parties are directed to file their short synopsis, not exceeding three pages along with the judgments sought to be relied upon before the next date of hearing.
SACHIN DATTA, J SEPTEMBER 26, 2023/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 01:31:10