Bombay High Court
Arun P Gidh vs Govind Maruti Bokde And Ors on 10 July, 2023
Bench: Revati Mohite Dere, N. J. Jamadar
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2517 OF 2022
Arun P Gidh ....PETITIONER
V/S
Chandraprakash Singh And Ors ....RESPONDENT
WITH CR. WRIT PETITION STAMP NO. 10232 OF 2023 Satish Shivaji Khandge ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH CR. WRIT PETITION NO. 2518 OF 2022 Arun P. Gidh ....PETITIONER V/S Govind Jemla Rathod And Ors. ....RESPONDENT WITH CR. WRIT PETITION NO. 2520 OF 2022 Arun P Gidh ....PETITIONER V/S Govind Maruti Bokde And Ors ....RESPONDENT WITH CR. WRIT PETITION NO. 2519 OF 2022 Page 1/3 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 20:44:21 ::: Arun P. Gidh ....PETITIONER V/S Harakchand Nenmal Jain And Anr. ....RESPONDENT Mr.Aabad Ponda, Sr. Advocate, A/w Mr. Juggal Kamnaai a/w Ms. Priya Pervi a/w Mr. Pradeep Rane and Mr. Mahadeo Sherekar i/b Mr. Akshay Kapadia for Petitioner in WP/2517/2022, WP/2518/2022, WP/2519/2022 & WP/2520/2022 Dr. Nilesh Pawaskar a/w Mr. Neeschey Dixit a/w Ms. Sudha Dwivedi a/w Ms. Prashant Trivedi a/w Mr. Aditya Sharma a/w Mr. Irfan Khan a/w Ms. Khushboo Jain i/b Sudha Dwivedi & Associates for Petitioner in WP(St)/10232/2023 Mr. Amit Desai, Sr. Advocate a/w Mr. Gopal Shenoy a/w Mr.M.S. Federal a/w Mr. Veer Ashar a/w Mr. Aaroha Kulkarni for Intervenor/Applicants in I.A. 12417/2023 in WP(St) /10232/2023 Dr. Abhinav Chandrachud i/b Mr. Pavan Patil a/w Mr. Namitkumar S. Pansare for Respondent No.1 in WP/2519/2022 Mr. Abad Ponda, Sr. Advocate a.w Ms. Ekta Tyagi, a/w Mr. Vikrant Singh Negi a/w Pratik Thakkar and Ms. Anjali Shah i/b DSK Legal for Respondent No.3 in WP(St) No.10232/2023 Mr. R,V. Dighe i/b Mr. A.S. Rao for Respondent Nos.11 to 13 in WP/2517/2022, Respondent Nos. 3 to 5 in WP/2518/2022 and for Respondent Nos. 4 to 6 in WP/2520/2022 Mr. Suyash Sule i/b Mr. Drupad S. Patil for Respondent Nos.1, 3 to 5, 7 to 9 and 15 to 18 in WP/2517/2022, Respondent Nos. 6, 8 to 12 and 14 to 18 in WP/2518/2022 and for Respondent Nos. 2, 7 to 12, 14 to 16 & 18 in WP/2520/2022 Page 2/3 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 20:44:21 ::: Mr. A.R. Patil, APP for Respondent - State CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE N. J. JAMADAR & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 10th July, 2023 P.C. :
S. O. to 21/07/2023 ( at 4.00 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 20:44:21 :::