Section 17(1) in The Maharashtra Animal and Fishery Sciences University Act, 1998
(1)The Vice-Chancellor shall be the Principal Executive of the University and shall co-ordinate, monitor and guide the various activities with the help of Director of the University and Deans of the faculties. He shall in the absence of the Chancellor and Pro-Chancellor preside at any convocation of the University. He shall be also an ex officio member and Chairman of the Executive Council and the Academic Council.
