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[Section 53]
[Entire Act]
State of Maharashtra - Subsection
Section 53(53) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005
| ATC | = | [ARR - NTI - OI] X [CL/SCL] |
| Where ATC | = | Annual Transmission Charges |
| ARR | = | Aggregate Revenue Requirement of the Transmission Licensee,including all allowable expenses and return on equity capital, asapproved by the Commission |
| NTI | = | Approved level of non-tariff income |
| OI | = | Approved level of income from Other Business |
| CL | = | Allotted Transmission Capacity Rights to the TransmissionSystem User |
| SCL | = | Sum of Allotted Transmission Capacity Rights to allTransmission System Users |