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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(53) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

53.2The annual transmission charge payable by a Transmission System User shall be computed in accordance with the following equation:
ATC = [ARR - NTI - OI] X [CL/SCL]
Where ATC = Annual Transmission Charges
ARR = Aggregate Revenue Requirement of the Transmission Licensee,including all allowable expenses and return on equity capital, asapproved by the Commission
NTI = Approved level of non-tariff income
OI = Approved level of income from Other Business
CL = Allotted Transmission Capacity Rights to the TransmissionSystem User
SCL = Sum of Allotted Transmission Capacity Rights to allTransmission System Users