Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(2) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017 (2)No excess fee shall be collected by any person either for himself or on behalf of such self financed school or on behalf of the management of such self financed school.
