Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(2)(i) in Haryana Tax on Entry of Goods Into Local Areas Act, 2008 (i)in respect of all goods sold by him, a bill of sale or cash memorandum, as the case may be;