Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(2)(a) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001 (a)if the document so addressed is sent or delivered in accordance with clause (c) of sub-section (1); or