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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(8) in Shatabdi Anna Kalash Yojana Rules, 2011

(8)The Mukhiya or the ward councilor, as the case may be, shall, immediately after ensuring supply of the food grain as above to the concerned person, inform the Block Development Officer and the Anchal Adhikari.