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State of Bihar - Section

Section 15 in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

15. Repeal and Savings.

(1)All rules/orders, regarding promotion of teachers, shall be deemed to have been repealed from the date of these rules.
(2)Notwithstanding such repeal, anything done or any action taken under such rules and orders, shall be deemed to have been done or taken under these Rules, as if these Rules were in force on the date on which such thing was done or action taken.