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Union of India - Section

Section 48 in The Coal Mines Provident Fund Scheme

48. Inspection [of Cards and Pass Books] [[ ] Substituted vide Notification No. 1101 (1)/72 PF I(i) dated 8.8.72.] by Members.

- Any member who makes a request in this behalf to the employer shall be permitted [to inspect his card and pass book] [[ ] Substituted vide Notification No. 1101 (1)/72 PF I(i) dated 8.8.72.] within a period of 72 hours of making such request provided that no member may make such a request more than once in any calendar month.