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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Odisha - Subsection

Section 88(1) in The Orissa Municipal Employees' Pension Rules, 1989

(1)Where the Executive Officer of the concerned Council has received an intimation about the death of an employee while in service he shall ascertain whether any family pension is payable in respect of the deceased employee.