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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(g) in Chhattisgarh Right of Youth to Skill Development Act, 2013

(g)"Governing Council" means the Governing Council of the Chhattisgarh State Skill Development Authority;
(gg)[ "Livelihood College Society" means the society registered under the Chhattisgarh Society Registration Adhiniyam, 1973 (No. 44 of 1973), vide registration No. 4808, dated 14th July, 2014, and shall include its successors;] [Inserted by C.G. Act No. 12 of 2015, dated 30.3.2015.]