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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(5) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(5)The Land Development Officer shall, after the expiry of the period of appeal, or where an appeal is filed before the District Collector subject to the result of appeal, cause the field channel to be constructed so as to convey water to every land under a pipe outlet.