Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(9) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999 (9)"land pool" means the lands referred to in sub-section (1) and (4) of section 14 which may be available for rehabilitation of affected person;
