Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Uttar Pradesh - Subsection Section 55(3) in The U.P. Municipalities Act, 1916 (3)The provisions of Section 48 shall apply mutatis mutandis to the Vice-President in respect of the performance of any duty or exercise of any powers under this section.']]
