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State of Chattisgarh - Section

Section 77 in The Chhattisgarh Co-operative Societies Rules, 1962

77. Communication of order, decision or award.

- Any order, decision or award required to be communicated under the Act or these rules shall, unless otherwise specifically provided in the Act or these rules, be posted to the last address of the party as given by the party under certificate of posting and under intimation to the society with instructions to display a copy thereof on its notice board.