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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(a) in U.P. Children Act, 1951

(a)is found wandering and not having any home or settled place of abode, or visible means of subsistence, or is found wandering and having no parent or guardian or having a parent or guardian who is incapable of exercising or does not ordinarily exercise proper care and guardianship over him, or