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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(1)(b) in The Bombay Children Act, 1948

(b)[ "begging" means begging as defined in the Bombay Prevention of Begging Act, 1959: [Clauses (b) and (c) were substituted by Maharashtra 38 of 1963, Section 7(1).]