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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(4)(d) in The West Bengal University of Health Sciences Act, 2002

(d)each member of the Academic Council shall have one vote and if there be an equality of votes on any question to be determined by the Academic Council, the Chairman of the Academic Council or the member presiding over the meeting shall, in addition, have a casting vote;