Bombay High Court
M/S. Om Shivam Buildcon Pvt. Ltd., ... vs Designated Authority-Principal ... on 7 September, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1 909-WP-4617-2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO. 4617 OF 2022
(M/s. Om Shivam Buildcon Pvt. Ltd. Vs. Designated Authority - Principal Commissioner of Income Taz
(Central), Nagpur & Anr.)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
Dr. Milind Bhusari, Advocate for the petitioner.
Shri Anand Parchure, Advocate for the respondents.
CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.
DATE : SEPTEMBER 7, 2022.
Issue notice to the respondents, returnable in three weeks. Shri Anand Parchure, learned Counsel waives notice for the respondents. Put up along with Writ Petition Nos. 4617/2022, 4692/2022 and 4653/2022 and Writ Petition Stamp Nos. 10510/2022 and 10782/2022.
(URMILA JOSHI-PHALKE, J.) (A. S. CHANDURKAR, J.) SUMIT Digitally signed bySUMIT CHETAN AGRAWAL Signing Date:07.09.2022 14:54