Supreme Court - Daily Orders
Mahesh Kumar (Sr. Pps) vs Shailesh Rathore on 13 April, 2023
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.1612 COURT NO.16 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 434/2023
MAHESH KUMAR (SR. PPS) & ANR. Petitioner(s)
VERSUS
SHAILESH RATHORE Respondent(s)
IA No. 34533/2023 - EXEMPTION FROM FILING O.T.)
Date : 13-04-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. Rupendra Porwal, Adv.
Mr. Samir Agrawal, Adv.
Mr. Amarjeet Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent is granted four weeks’ time to file the counter affidavit.
List the matter after four weeks.
(GINNY MEHTA) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.04.17 14:37:52 IST Reason: