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Supreme Court - Daily Orders

Mahesh Kumar (Sr. Pps) vs Shailesh Rathore on 13 April, 2023

Author: Rajesh Bindal

Bench: Rajesh Bindal

     ITEM NO.1612                              COURT NO.16               SECTION XVI-A

                               S U P R E M E C O U R T O F I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No. 434/2023

     MAHESH KUMAR (SR. PPS) & ANR.                                     Petitioner(s)

                                                 VERSUS

     SHAILESH RATHORE                                                  Respondent(s)


     IA No. 34533/2023 - EXEMPTION FROM FILING O.T.)

     Date : 13-04-2023 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE RAJESH BINDAL

     For Petitioner(s)                 Mr. Anando Mukherjee, AOR
                                       Mr. Shwetank Singh, Adv.

     For Respondent(s)                 Mr. Rupendra Porwal, Adv.
                                       Mr. Samir Agrawal, Adv.
                                       Mr. Amarjeet Singh, AOR

                           UPON hearing the counsel the Court made the following
                                                  O R D E R

Learned counsel for the respondent is granted four weeks’ time to file the counter affidavit.

List the matter after four weeks.

(GINNY MEHTA) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.04.17 14:37:52 IST Reason: