Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Parkash Chand Chandel vs . Central University Of H.P. on 2 June, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Parkash Chand Chandel vs. Central University of H.P. CWP No. 3183/2023 .

2.6.2023 Present: Mr. Sanjeev Bhushan, Sr. Advocate, with Mr. Rakesh Chauhan, Advocate, for the petitioner. Mr. Balram Sharma, DSGI, for the respondent.

Reply on behalf of the respondent has been filed in the open court, which is made part of the record.

Rejoinder, as prayed for, be filed within two weeks.

r to List on 23.6.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 2.6.2023 (pankaj) ::: Downloaded on - 03/06/2023 20:31:31 :::CIS