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State of Odisha - Section

Section 51 in The Orissa Boiler Operation Engineers' Rules, 2000

51. Submission of proceedings before the Board.

- The member-Secretary to the Board of Examiners shall place the proceedings sent to him under sub-rule (4) of rule 49 before the Board at its next meeting and the Board of Examiners at its discretion may allow the certificate to stand or suspend it for such period as it thinks or may cancel the certificate permanently. The decision of the Board shall be final.