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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1) in The Merchant Shipping (Fire Appliances) Rules, 1969

(1)Every fire bucket provided in compliance with these rules shall be painted red and shall be clearly and permanently marked in black or white with the word "Fire". Every such fire bucket shall be kept filled with sand or water.