Madhya Pradesh High Court
Principal Secretary State Of M.P. And 2 ... vs Bhawar Singh on 29 July, 2014
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W.A NO.04/2013
29.07.2015:
Shri Vivek Dalal, learned counsel
for the appellant.
Shri Sunil Jain, learned A.A.G with
Shri P.M. Bhargava, learned Dy.A.G for
the respondent/State.
Learned A.A.G submits that negotiations are going on between the parties, therefore, prays for some time to argue these bunch of appeals which have been filed by the private parties as well as by the State.
Prayer allowed. List in the week commencing 24.08.2015 along with connected matters listed today at serial No.61.1 to 61.355.
(P.K. JAISWAL) (T.K. KAUSHAL)
J U D G E J U D G E
hk/