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State of Rajasthan - Section

Section 19 in Rajasthan Go-Seva Ayog Act, 1995

19. Pay and conditions of service of Secretary, and other officers and servants.

(1)The pay and other conditions of service of the Secretary shall be such as may be fixed by the State Government.
(2)The pay and other conditions of service of the other officers and servants of the commission shall be such as may be determined by the commission by regulations.