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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(1)(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(c)providing for all other matters solely concerning such authority or other body or the committees appointed by them and not provided for by this Act the statute or ordinance.